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Balram Tiwari vs State Of U.P. And 3 Others
2018 Latest Caselaw 1706 ALL

Citation : 2018 Latest Caselaw 1706 ALL
Judgement Date : 25 July, 2018

Allahabad High Court
Balram Tiwari vs State Of U.P. And 3 Others on 25 July, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 25092 of 2018
 

 
Petitioner :- Balram Tiwari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Abhishek Srivastava
 
Counsel for Respondent :- C.S.C.,Aaftab Ahmad Rain,Kumar Amit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State to file reply on or before 21st August, 2018.

List the matter of 21st August, 2018.

Order Date :- 25.7.2018

Md Faisal

 

 

 
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