Shiv Kumar And Another. vs State Of U.P.Through ...
2018 Latest Caselaw 1661 ALL

Citation : 2018 Latest Caselaw 1661 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

Shiv Kumar And Another. vs State Of U.P.Through ... on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 301 of 2006
 
Revisionist :- Shiv Kumar And Another.
 
Opposite Party :- State Of U.P.Through Prin,Secy,Deptt,Of Home Civil Sectt,Lko
 
Counsel for Revisionist :- Vivek Manishi Shukla,S.K. Tiwari,Sharad Kumar Vaish,Vaibhav Singh
 
Counsel for Opposite Party :- Govt.Advocate,Jeevendra Kumar Rathore,Raj Kumar Verma,Yogendra Kumar Tewari
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the revisionists to press this revision, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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