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Arvind Maurya vs State Of U.P.& Anothers.
2018 Latest Caselaw 1657 ALL

Citation : 2018 Latest Caselaw 1657 ALL
Judgement Date : 21 July, 2018

Allahabad High Court
Arvind Maurya vs State Of U.P.& Anothers. on 21 July, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- U/S 482/378/407 No. - 3060 of 2007
 
Applicant :- Arvind Maurya
 
Opposite Party :- State Of U.P.& Anothers.
 
Counsel for Applicant :- Om Prakash Misra,Askok Kumar Srivastava,Shiv Shanker
 
Counsel for Opposite Party :- Govt.Advocate,V.K. Bajpai
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioner to press this petition, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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