Jamuna Shanker vs State Of U.P.& 4 Ors.
2018 Latest Caselaw 1643 ALL

Citation : 2018 Latest Caselaw 1643 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

Jamuna Shanker vs State Of U.P.& 4 Ors. on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 251 of 2006
 
Revisionist :- Jamuna Shanker
 
Opposite Party :- State Of U.P.& 4 Ors.
 
Counsel for Revisionist :- Arun Kumar Tripathi,Dinesh Kumar Dixit,Pawan Kumar Tiwari,Vinay Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Mohammad Mustafa Khan
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the revisionist to press this revision, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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