Citation : 2018 Latest Caselaw 1599 ALL
Judgement Date : 19 July, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- SERVICE SINGLE No. - 11874 of 2017 Petitioner :- Prem Chandra Verma & Anr. Respondent :- State Of Up Thru. Prin. Secy. & Anr. Counsel for Petitioner :- Vishwa Mohini,Sarvesh Kumar Pandey,Vineetapandey Counsel for Respondent :- C.S.C Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioners, list this case in the next cause list.
Order Date :- 19.7.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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