Oriental Insurance Co. Ltd. vs Mohammad Saleem Alias Shareeq
2018 Latest Caselaw 1536 ALL

Citation : 2018 Latest Caselaw 1536 ALL
Judgement Date : 14 July, 2018

Allahabad High Court

Oriental Insurance Co. Ltd. vs Mohammad Saleem Alias Shareeq on 14 July, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1124 of 2003
 

 
Appellant :- Oriental Insurance Co. Ltd.
 
Respondent :- Mohammad Saleem Alias Shareeq
 
Counsel for Appellant :- Nagendra Kr. Srivastava
 
Counsel for Respondent :- P.K. Bisaria,R.K. Porwal
 

 
Hon'ble Bachchoo Lal,J.

Case is taken up in the National Lok Adalat held on 14.7.2018 in the premises of High Court.

An application dated 14.7.2018 has been moved on behalf of the appellant Oriental Insurance Co. Ltd. to withdraw the present appeal as he does not wish to press the present appeal anymore and the same may be dismissed as not pressed.

In view of the above, the appeal is dismissed as not pressed.

The application dated 14.7.2018 shall form part of the formal order.

(Avinash Jaiswal,Adv.) (Bachchoo Lal,J.)

Order Date :- 14.7.2018

Gss

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