Anwar Ahmad Siddiqui vs State Of U.P.And 3 Ors.
2018 Latest Caselaw 1530 ALL

Citation : 2018 Latest Caselaw 1530 ALL
Judgement Date : 13 July, 2018

Allahabad High Court

Anwar Ahmad Siddiqui vs State Of U.P.And 3 Ors. on 13 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 290 of 2005
 
Revisionist :- Anwar Ahmad Siddiqui
 
Opposite Party :- State Of U.P.And 3 Ors.
 
Counsel for Revisionist :- M.Naseerullah,Farooq Ahmad
 
Counsel for Opposite Party :- Govt.Advocate,Akhilesh Kumar Srivastava,Amrendra Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Amrendra Singh, learned counsel for the respondents is reported to be unwell, the case is adjourned for today.

Sri M. Naseerullah, learned counsel for the revisionist is present.

List in the next cause list.

Order Date :- 13.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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