Suraj Pal vs State Of U.P.
2018 Latest Caselaw 1526 ALL

Citation : 2018 Latest Caselaw 1526 ALL
Judgement Date : 13 July, 2018

Allahabad High Court

Suraj Pal vs State Of U.P. on 13 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 170 of 2005
 
Revisionist :- Suraj Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Rajendra Jaiswal,Amit Chaudhary,Farooq Ayoob,Nakul Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Farooq Ayoob, learned counsel for the revisionist is reported to be unwell, therefore, the case is adjourned for today.

List in the next cause list.

Order Date :- 13.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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