Ram Prakash Singh And 4 Others vs State Of U.P.
2018 Latest Caselaw 1497 ALL

Citation : 2018 Latest Caselaw 1497 ALL
Judgement Date : 12 July, 2018

Allahabad High Court

Ram Prakash Singh And 4 Others vs State Of U.P. on 12 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 4787 of 2015
 

 
Appellant :- Ram Prakash Singh And 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Umesh Vats,Brijesh Sahai
 
Counsel for Respondent :- G.A.,Brij Raj Singh,Santosh Kumar Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Sri Sanjay Kumar, Advocate, states that he has filed the second bail application on behalf of appellants Ram Prakash Singh and Rumali Devi on 19.5.2018 in the office but the same is not on record. Office is directed to trace it out and place it on record.

Learned A.G.A. may also obtain instructions on the same.

List in the next cause list along with the record keeping in view of the fact that the first bail application was rejected on 24.8.2017 by a different Bench.

Order Date :- 12.7.2018

Gss

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