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Narendra Singh vs State Of U.P. Thru. Secy. Basic ...
2018 Latest Caselaw 1483 ALL

Citation : 2018 Latest Caselaw 1483 ALL
Judgement Date : 11 July, 2018

Allahabad High Court
Narendra Singh vs State Of U.P. Thru. Secy. Basic ... on 11 July, 2018
Bench: Shabihul Hasnain, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 
Case :- P.I.L. CIVIL No. - 19657 of 2018
 
Petitioner :- Narendra Singh
 
Respondent :- State Of U.P. Thru. Secy. Basic Education Dept. & Others
 
Counsel for Petitioner :- Ram Kumar Maurya
 
Counsel for Respondent :- C.S.C.,Jogendra Nath Verma
 

 
Hon'ble Shabihul Hasnain,J.

Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the next week as fresh.

Order Date :- 11.7.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Shabihul Hasnain,J.]

 

 

 
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