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Uma Ram @ Om Prakash vs State Of U.P.
2018 Latest Caselaw 1457 ALL

Citation : 2018 Latest Caselaw 1457 ALL
Judgement Date : 9 July, 2018

Allahabad High Court
Uma Ram @ Om Prakash vs State Of U.P. on 9 July, 2018
Bench: Amreshwar Pratap Sahi, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 3067 of 2013
 

 
Appellant :- Uma Ram @ Om Prakash
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Harendra Yadav,M.P. Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri M.P. Yadav and Sri K.K. Singh, learned counsel for the appellants and learned A.G.A. for the State.

Put up tomorrow.

Order Date :- 9.7.2018

Masarrat

 

 

 
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