Zahid Hussain vs State Of U.P.
2018 Latest Caselaw 1442 ALL

Citation : 2018 Latest Caselaw 1442 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

Zahid Hussain vs State Of U.P. on 6 July, 2018

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18127 of 2017
 

 
Applicant :- Zahid Hussain
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Bharat Singh,Manoj Kumar Gupta,V.P. Singh Kashyap
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Heard Sri D.S. Mishra, learned counsel for the applicant and Sri Ratan Singh, learned A.G.A.

As prayed by learned counsel for the applicant, list this case on 20.7.2018.

Order Date :- 6.7.2018

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