Ram Chandra Pal vs State Of U.P. Thru Secy. Gram Vikas ...
2018 Latest Caselaw 1368 ALL

Citation : 2018 Latest Caselaw 1368 ALL
Judgement Date : 5 July, 2018

Allahabad High Court

Ram Chandra Pal vs State Of U.P. Thru Secy. Gram Vikas ... on 5 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 5449 of 2013
 
Petitioner :- Ram Chandra Pal
 
Respondent :- State Of U.P. Thru Secy. Gram Vikas U.P.Govt. & Others
 
Counsel for Petitioner :- Mahendra Singh Rathore,Ramesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list the case in the next cause list.

Order Date :- 5.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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