Smt. Sudha Dixit vs State Of U.P. Thru ...
2018 Latest Caselaw 1367 ALL

Citation : 2018 Latest Caselaw 1367 ALL
Judgement Date : 5 July, 2018

Allahabad High Court

Smt. Sudha Dixit vs State Of U.P. Thru ... on 5 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 5423 of 2013
 
Petitioner :- Smt. Sudha Dixit
 
Respondent :- State Of U.P. Thru Prin.Secy.Minor Irrigation & Rural & Ors.
 
Counsel for Petitioner :- Pratul Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the joint request of learned counsel for the parties, list this case on 16.07.2018 for peremptory hearing.

Order Date :- 5.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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