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Uma Ram @ Om Prakash vs State Of U.P.
2018 Latest Caselaw 1320 ALL

Citation : 2018 Latest Caselaw 1320 ALL
Judgement Date : 2 July, 2018

Allahabad High Court
Uma Ram @ Om Prakash vs State Of U.P. on 2 July, 2018
Bench: Amreshwar Pratap Sahi, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 3067 of 2013
 

 
Appellant :- Uma Ram @ Om Prakash
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Harendra Yadav,M.P. Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Cause list has been revised. No one appears on behalf of appellant Uma Ram @ Om Prakash. Sri K.K.Singh is present for the appellant-Indradeo Ram in the connected appeal. Uma Ram @ Om Prakash, the appellant was granted parole for performance of annual rituals after the death of his wife and was directed to be lodged back in jail on 5.6.2018. Neither any report has been received nor anybody is present on behalf of the appellant to inform the Court.

List peremptorily in the next cause list.

Order Date :- 2.7.2018

Gss

 

 

 
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