Ram Nath vs State Of U.P.
2018 Latest Caselaw 1317 ALL

Citation : 2018 Latest Caselaw 1317 ALL
Judgement Date : 2 July, 2018

Allahabad High Court

Ram Nath vs State Of U.P. on 2 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 4318 of 2014
 

 
Appellant :- Ram Nath
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- D.K. Singh,Sharad Chandra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

This matter has incorrectly listed before this Court as it was directed to be listed in the 2nd week of July, 2018. Even otherwise, the matter will have to go before another Bench of which one of us ( Justice Amreshwar Pratap Sahi) is not a member.

Lay before another Bench after obtaining nomination from Hon'ble the Chief Justice / the Senior Judge.

Order Date :- 2.7.2018

Gss

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