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Smt. Sarla Verma vs State Of U.P. Thru. Secy. Bal Vikas ...
2018 Latest Caselaw 1312 ALL

Citation : 2018 Latest Caselaw 1312 ALL
Judgement Date : 2 July, 2018

Allahabad High Court
Smt. Sarla Verma vs State Of U.P. Thru. Secy. Bal Vikas ... on 2 July, 2018
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 14025 of 2017
 

 
Petitioner :- Smt. Sarla Verma
 
Respondent :- State Of U.P. Thru. Secy. Bal Vikas Pushthahar & Others
 
Counsel for Petitioner :- Ram Saran Awasthi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abdul Moin,J.

List after two weeks.

Interim order granted earlier to continue till the next date of listing.

Order Date :- 2.7.2018

Rakesh

(Abdul Moin, J.)

 

 

 
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