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Sonu @ Sompal vs State Of U.P.
2018 Latest Caselaw 4533 ALL

Citation : 2018 Latest Caselaw 4533 ALL
Judgement Date : 21 December, 2018

Allahabad High Court
Sonu @ Sompal vs State Of U.P. on 21 December, 2018
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 49426 of 2018
 

 
Applicant :- Sonu @ Sompal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhiraj Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of the applicant, is taken on record.

On the request of learned counsel for the applicant, put up on 7.1.2019 as fresh before appropriate bench.

Order Date :- 21.12.2018

Masarrat

 

 

 
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