Sanjay Sharma vs State Of U.P. And 4 Others
2018 Latest Caselaw 4515 ALL

Citation : 2018 Latest Caselaw 4515 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Sanjay Sharma vs State Of U.P. And 4 Others on 21 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 41684 of 2018
 

 
Petitioner :- Sanjay Sharma
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Arun Kumar
 
Counsel for Respondent :- C.S.C.,Jeevanjee Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Learned Additional Advocate General submits that he will inform the court about the steps being taken by the District Magistrate to comply the various judgement of the Supreme Court.

List on 11.1.2019 for further hearing.

Order Date :- 21.12.2018

Pramod Tripathi

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