Pavan Kumar Agarwal vs State Of U P And 2 Others
2018 Latest Caselaw 4491 ALL

Citation : 2018 Latest Caselaw 4491 ALL
Judgement Date : 20 December, 2018

Allahabad High Court

Pavan Kumar Agarwal vs State Of U P And 2 Others on 20 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 42805 of 2018
 

 
Petitioner :- Pavan Kumar Agarwal
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Vivek Kumar Singh
 
Counsel for Respondent :- C.S.C.,Anjali Upadhya
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Sri B. B. Jauhari, learned counsel, has filed his memo of appearance on behalf of second and third respondents, which is taken on record. He may seek instructions in the matter.

Learned Standing Counsel appears for the first respondent.

Put up this case on 18.1.2019 as a fresh.

Order Date :- 20.12.2018

Pramod Tripathi

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