Avtar Singh vs State Of U.P. & Others
2018 Latest Caselaw 4465 ALL

Citation : 2018 Latest Caselaw 4465 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Avtar Singh vs State Of U.P. & Others on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - C No. - 18966 of 2008
 

 
Petitioner :- Avtar Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rakesh Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

List on 4.1.2019.

Order Date :- 19.12.2018

Mukesh

Download the LatestLaws.com Mobile App