Uma Kant Tripathi vs C/M Bahraich Coop Bank Ltd.
2018 Latest Caselaw 4464 ALL

Citation : 2018 Latest Caselaw 4464 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Uma Kant Tripathi vs C/M Bahraich Coop Bank Ltd. on 19 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 2291 of 1994
 
Petitioner :- Uma Kant Tripathi
 
Respondent :- C/M Bahraich Coop Bank Ltd.
 
Counsel for Petitioner :- S.C. Sitapuri,A.M.Tripathi
 
Counsel for Respondent :- P.K. Khare,A.R. Khan
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri Neeraj Chaurasia, learned counsel, list this petition in the week commencing 14.01.2019.

When the case is next listed, name of Sri Neeraj Chaurasia be printed in the cause list, as counsel for the opposite parties.

Order Date :- 19.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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