Smt. Aarti vs State Of U.P.
2018 Latest Caselaw 4439 ALL

Citation : 2018 Latest Caselaw 4439 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Smt. Aarti vs State Of U.P. on 19 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 47264 of 2018
 

 
Applicant :- Smt. Aarti
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Kumar Singh Parmar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Put up tomorrow i.e. 20.12.2018 as fresh.

Order Date :- 19.12.2018

Mukesh

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