Ram Samujh Prajapati vs State Of U.P.
2018 Latest Caselaw 4436 ALL

Citation : 2018 Latest Caselaw 4436 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Ram Samujh Prajapati vs State Of U.P. on 19 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 1107 of 2018
 

 
Appellant :- Ram Samujh Prajapati
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Birendra Narain Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

As prayed by learned counsel for the appellant, list in the month of February, 2019.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 19.12.2018

Praveen

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