Gurubux vs State Of U.P.
2018 Latest Caselaw 4417 ALL

Citation : 2018 Latest Caselaw 4417 ALL
Judgement Date : 18 December, 2018

Allahabad High Court

Gurubux vs State Of U.P. on 18 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 876 of 2016
 

 
Appellant :- Gurubux
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Uma Kant Gupta,Jaikaran,Ramesh Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate,Shishir Pradhan
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

List in the second week of January, 2019.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 18.12.2018

Praveen

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