Srikrishan Gupta vs State Of U.P. And 2 Others
2018 Latest Caselaw 4399 ALL

Citation : 2018 Latest Caselaw 4399 ALL
Judgement Date : 18 December, 2018

Allahabad High Court

Srikrishan Gupta vs State Of U.P. And 2 Others on 18 December, 2018

Bench: Pradeep Kumar Baghel, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 41886 of 2018
 

 
Petitioner :- Srikrishan Gupta
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Abhishek Gupta,Chandra Bhan Gupta
 
Counsel for Respondent :- C.S.C.,Anjali Upadhya
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Hon'ble Prakash Padia,J.

Sri B.B. Jauhari, learned counsel, has filed memo of appearance on behalf of second and third respondents.

Sri Rishi Bhushan Jauhari, learned counsel is appearing for the second and third respondents and learned Standing Counsel is appearing for the first respondent.

As prayed three weeks' time is granted to file counter affidavit or to obtain instructions.

Put up this case before the appropriate Bench on 17.1.2019 as a fresh.

Order Date :- 18.12.2018

Pramod Tripathi

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