Mukesh vs State Of U.P.
2018 Latest Caselaw 4352 ALL

Citation : 2018 Latest Caselaw 4352 ALL
Judgement Date : 17 December, 2018

Allahabad High Court

Mukesh vs State Of U.P. on 17 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 6827 of 2010
 

 
Appellant :- Mukesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Raj Pandey,Arvind Kumar,Mayank Yadav,Pankaj Kumar Tyagi,Sunil Kumar Dubey,Vivek Kumar Singh
 
Counsel for Respondent :- Govt Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

On the request of learned counsel for the appellant, list on 4.1.2019.

Order Date :- 17.12.2018

Masarrat

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