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Rajesh Singh Bhadauria And Others vs State Of U.P. And Another
2018 Latest Caselaw 4339 ALL

Citation : 2018 Latest Caselaw 4339 ALL
Judgement Date : 17 December, 2018

Allahabad High Court
Rajesh Singh Bhadauria And Others vs State Of U.P. And Another on 17 December, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 26184 of 2012
 

 
Applicant :- Rajesh Singh Bhadauria And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- B.P. Verma,Lavkush Kumar Bhatt
 
Counsel for Opposite Party :- Govt.Advocate,J.K. Mishra,R.K. Singh Parmar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of petitioner to press this application filed under Section 482 of Cr.P.C.

Sri J.K. Mishra, learned counsel for opposite party is present.

As a last chance to learned counsel for petitioner, list on 4.1.2019.

Order Date :- 17.12.2018

Mukesh

 

 

 
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