Yamin And Others vs State Of U.P.And Another
2018 Latest Caselaw 4280 ALL

Citation : 2018 Latest Caselaw 4280 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Yamin And Others vs State Of U.P.And Another on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 3776 of 2011
 

 
Applicant :- Yamin And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- A.N. Singh,Jai Singh Chandel
 
Counsel for Opposite Party :- Govt.Advocate,Ramesh Pundir
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri A.N. Singh, learned counsel for the applicants has sought adjournment on the ground of illness.

Sri Vikas Rastogi holding brief of Sri Ramesh Pundir, learned counsel for private respondent is present.

List this matter on 19.12.2018.

It is made clear applicants will not be granted any further time by this Court.

Order Date :- 12.12.2018

Mukesh

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