Kallu @ Shivam Tripathi And ... vs State Of U.P. And Another
2018 Latest Caselaw 4266 ALL

Citation : 2018 Latest Caselaw 4266 ALL
Judgement Date : 12 December, 2018

Allahabad High Court

Kallu @ Shivam Tripathi And ... vs State Of U.P. And Another on 12 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43213 of 2018
 

 
Applicant :- Kallu @ Shivam Tripathi And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Abhijit Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

List on 20.12.2018.

Order Date :- 12.12.2018

Mukesh

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