Gulrez Alam Khan vs State Of U.P.Through Prin Secy ...
2018 Latest Caselaw 4237 ALL

Citation : 2018 Latest Caselaw 4237 ALL
Judgement Date : 11 December, 2018

Allahabad High Court

Gulrez Alam Khan vs State Of U.P.Through Prin Secy ... on 11 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 2021 of 2005
 
Petitioner :- Gulrez Alam Khan
 
Respondent :- State Of U.P.Through Prin Secy Home And 4 Ors
 
Counsel for Petitioner :- V.B.Kalia,Amar Chaudhary,Rajesh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the next week.

Order Date :- 11.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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