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Vikas Singh And Others vs State Of U.P. And Another
2018 Latest Caselaw 4205 ALL

Citation : 2018 Latest Caselaw 4205 ALL
Judgement Date : 10 December, 2018

Allahabad High Court
Vikas Singh And Others vs State Of U.P. And Another on 10 December, 2018
Bench: Vivek Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 62
 

 
Case :- APPLICATION U/S 482 No. - 9880 of 2005
 

 
Applicant :- Vikas Singh And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohit Singh
 
Counsel for Opposite Party :- Govt. Advocate,D.K. Srivastava,L.C. Sahu,S.K. Sharma,V.S. Shukla
 

 
Hon'ble Vivek Kumar Singh,J.

Passed over on the illness slip of Sri Mohit Singh, learned counsel for the applicants.

List in the next cause list.

Order Date :- 10.12.2018

IA

 

 

 
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