H.C.C.P.Prem Shanker Katiyar vs State Of U.P.Through Its Prin Secy ...
2018 Latest Caselaw 4177 ALL

Citation : 2018 Latest Caselaw 4177 ALL
Judgement Date : 6 December, 2018

Allahabad High Court

H.C.C.P.Prem Shanker Katiyar vs State Of U.P.Through Its Prin Secy ... on 6 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 5410 of 2003
 
Petitioner :- H.C.C.P.Prem Shanker Katiyar
 
Respondent :- State Of U.P.Through Its Prin Secy Home And 5 Ors.
 
Counsel for Petitioner :- R.S Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List before a Bench of which I (Justice Rajesh Singh Chauhan) am not a member.

Order Date :- 6.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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