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D.V. Singh & 7 Others vs U.P.State Road Transport ...
2018 Latest Caselaw 4175 ALL

Citation : 2018 Latest Caselaw 4175 ALL
Judgement Date : 6 December, 2018

Allahabad High Court
D.V. Singh & 7 Others vs U.P.State Road Transport ... on 6 December, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE BENCH No. - 1413 of 2002
 
Petitioner :- D.V. Singh & 7 Others
 
Respondent :- U.P.State Road Transport Corporation, Lucknow & 13 Others
 
Counsel for Petitioner :- Rakesh Srivastava,Alok Kumar Saxena(Inpers),D.K.Srivastava,R C Tewari
 
Counsel for Respondent :- Mahesh Chandra,Ratnesh Chandra,Shiv Ji Shukla,Tanuja Somvanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

This is a bunch of writ petitions.

Sri Alok Kumar Saxena, one of the petitioners, has appeared in Writ Petition No.1413 (S/B) of 2002.

Two more writ petitions are connected with this writ petition and there are different counsels, however, no counsel is present today.

In this bunch of writ petitions, the seniority dispute is under challenge and Sri Alok Kumar Saxena has submitted that these writ petitions be disposed of, as early as possible, otherwise he along with other petitioners have been suffering irreparable loss.

List this petition on 18.12.2018 within top ten cases.

It is made clear that this case shall not be adjourned on the next date and the respective counsels shall either come prepared to argue the matter for final hearing or if they are unable to appear on the next date fixed, may make any alternative arrangement.

Order Date :- 6.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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