Om Prakash Gond vs State Of U.P.Through ...
2018 Latest Caselaw 4147 ALL

Citation : 2018 Latest Caselaw 4147 ALL
Judgement Date : 5 December, 2018

Allahabad High Court

Om Prakash Gond vs State Of U.P.Through ... on 5 December, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 
Case :- SERVICE SINGLE No. - 3114 of 2001
 
Petitioner :- Om Prakash Gond
 
Respondent :- State Of U.P.Through Secy.Irrigation And 4 Ors.
 
Counsel for Petitioner :- Anuj Kudesia,Vikas Kumar Agarwal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned Additional Chief Standing Counsel, list/ put up this petition tomorrow i.e. 06.12.2018.

The records shall also be produced tomorrow i.e. 06.12.2018 in terms of earlier order.

Order Date :- 5.12.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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