Surendra Kumar And Another vs State Of U.P. And Another
2018 Latest Caselaw 4143 ALL

Citation : 2018 Latest Caselaw 4143 ALL
Judgement Date : 5 December, 2018

Allahabad High Court

Surendra Kumar And Another vs State Of U.P. And Another on 5 December, 2018

Bench: Bachchoo Lal, Suresh Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 346 of 2009
 

 
Appellant :- Surendra Kumar And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Onkar Singh,Dharmendra Singhal,Nazrul Islam Jafri,P.K.Srivastava,S.K.Chaubey,Sudhir Kumar,Surendra Kumar Chaubey,Vinod Tripathi
 
Counsel for Respondent :- Govt.Advocate,A.K.Singh,Javed Habib,V.K.Singh
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Suresh Kumar Gupta,J.

Learned counsel for the appellants are present.

Sri Javed Habib, learned counsel for the complainant states that he has no instruction on behalf of the complainant.

Put up on 12.12.2018 for further hearing.

Order Date :- 5.12.2018

Masarrat

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