Citation : 2018 Latest Caselaw 4117 ALL
Judgement Date : 4 December, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 8098 of 2007 Petitioner :- Udai Shankar Mishra Respondent :- Director, Medical & Health & Anr. Counsel for Petitioner :- Vidya Bhushan Dwivedi,Pradeep Kumar Tripathi,Ram Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
On the joint request of learned counsel for the parties, list this petition on 12.12.2018.
The parties shall come prepared with the case for final hearing on the next date.
Order Date :- 4.12.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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