Smt. Ranjana Mukherjee vs State Of U.P. And Another
2018 Latest Caselaw 4112 ALL

Citation : 2018 Latest Caselaw 4112 ALL
Judgement Date : 4 December, 2018

Allahabad High Court

Smt. Ranjana Mukherjee vs State Of U.P. And Another on 4 December, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 43728 of 2018
 

 
Applicant :- Smt. Ranjana Mukherjee
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Satyendra Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

List on 14th December, 2018.

Order Date :- 4.12.2018

Mukesh

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