Ramasarey vs National Insurance Co.Ltd.
2018 Latest Caselaw 2295 ALL

Citation : 2018 Latest Caselaw 2295 ALL
Judgement Date : 31 August, 2018

Allahabad High Court

Ramasarey vs National Insurance Co.Ltd. on 31 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 184 of 1991
 

 
Appellant :- Ramasarey
 
Respondent :- National Insurance Co.Ltd.
 
Counsel for Appellant :- R.P.Awasthi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri R.P. Awasthi, learned counsel for the appellant has sought adjournment on the ground of illness.

List on 7th September, 2018.

Order Date :- 31.8.2018

Mukesh

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