Oriental Insurance Company Thru ... vs Smt. Jagpatti Devi & 7 Ors.
2018 Latest Caselaw 2255 ALL

Citation : 2018 Latest Caselaw 2255 ALL
Judgement Date : 30 August, 2018

Allahabad High Court

Oriental Insurance Company Thru ... vs Smt. Jagpatti Devi & 7 Ors. on 30 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 36 of 2006
 

 
Appellant :- Oriental Insurance Company Thru A.G.M.
 
Respondent :- Smt. Jagpatti Devi & 7 Ors.
 
Counsel for Appellant :- Ashutosh K. Singh
 
Counsel for Respondent :- Dinesh Kumar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It is reported that Sri Ashutosh K. Singh, learned counsel for the appellant is out of station.

This appeal is of the year 2006.

List this appeal tomorrow i.e. 31st August, 2018.

Order Date :- 30.8.2018

Mukesh

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