Sunne vs State Of U.P.
2018 Latest Caselaw 2217 ALL

Citation : 2018 Latest Caselaw 2217 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

Sunne vs State Of U.P. on 28 August, 2018

Bench: Ram Surat (Maurya), Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3428 of 2007
 

 
Appellant :- Sunne
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Sajivan,Amit Misra,M.A.Khan,Narendra Kumar Singh,R.K.Rathore
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Umesh Chandra Tripathi,J.

Put up as unlisted on 6th September 2018 with connected appeal no.3092 of 2007.

Order Date :- 28.8.2018

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