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Union Of India & Others vs Abdul Wadood Carriage Fitter ...
2018 Latest Caselaw 2210 ALL

Citation : 2018 Latest Caselaw 2210 ALL
Judgement Date : 28 August, 2018

Allahabad High Court
Union Of India & Others vs Abdul Wadood Carriage Fitter ... on 28 August, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 181 of 1998
 

 
Appellant :- Union Of India & Others
 
Respondent :- Abdul Wadood Carriage Fitter N.E.R. Lucknow
 
Counsel for Appellant :- Ajai K. Singh,Anil Srivastava,Ashok Kumar,Chandra Shekhar Sinha
 
Counsel for Respondent :- Ulfat Rais,Anil Kumar Akela,Rahul Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue fresh notice to the heirs of the deceased by speed / registered post. Steps be taken immediately.

List on 24th September, 2018.

Order Date :- 28.8.2018

Mukesh

 

 

 
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