Nagendra Kumar Vaish vs Smt. Annapurna Gupta And Others 4
2018 Latest Caselaw 2206 ALL

Citation : 2018 Latest Caselaw 2206 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

Nagendra Kumar Vaish vs Smt. Annapurna Gupta And Others 4 on 28 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 213 of 2003
 

 
Appellant :- Nagendra Kumar Vaish
 
Respondent :- Smt. Annapurna Gupta And Others 4
 
Counsel for Appellant :- U.S.Sahai
 
Counsel for Respondent :- Alka Verma,Deepak Kumar Agarwal,Vaibhav Raj
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Vaibhav Raj, learned counsel for respondent has sought adjournment on the ground of illness. Sri Deepak Kumar Agarwal, learned counsel for respondent is absent. Sri U.S. Sahai, learned counsel for the appellant is present.

List on 28th September, 2018.

Order Date :- 28.8.2018

Mukesh

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