Citation : 2018 Latest Caselaw 2182 ALL
Judgement Date : 27 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- SPECIAL APPEAL No. - 290 of 2018 Appellant :- Counseling Board Neetpg-2018 Throu,Dir.Gen.Medical Edu.& Anr Respondent :- Dr. Jai Prakash And Ors. Counsel for Appellant :- Sanjay Bhasin Counsel for Respondent :- C.S.C.,Angad Prasad Shukla,Ashutosh Shahi,K.Chandra,Ramesh Pandey,Shaquiel Ahmad Hon'ble Vikram Nath,J.
Hon'ble Rajesh Singh Chauhan,J.
Arguments of Sri Ramesh Pandey, learned counsel for the respondents concluded while argument of Sri Sanjay Bhasin, learned counsel for the appellant in rejoinder is continuing.
List/ put up this case tomorrow i.e. 28.08.2018 to be taken up as first case after fresh cases and if there is no fresh cases then at 10:15 a.m.
Order Date :- 27.8.2018
Suresh/
[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]
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