Suleman vs State Of U.P.
2018 Latest Caselaw 2164 ALL

Citation : 2018 Latest Caselaw 2164 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Suleman vs State Of U.P. on 24 August, 2018

Bench: Ram Surat (Maurya), Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Judgment reserved on 1.8.2018 
 
Judgment delivered on 24.8.2018
 
Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3745 of 2006
 

 
Appellant :- Suleman
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.B. Singh,N.K. Singh,R.K.Singh,Zafeer Ahmad N
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Umesh Chandra Tripathi,J.

Allowed.

For orders, see our order of date passed in connected Criminal Appeal No. 3676 of 2006 (Nannha @ Rais and Another Vs. State of U.P.) on separate sheets.

Order Date :- 24.8.2018

Jaswant

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