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Yogendra Yadav vs State Of U.P.
2018 Latest Caselaw 2163 ALL

Citation : 2018 Latest Caselaw 2163 ALL
Judgement Date : 24 August, 2018

Allahabad High Court
Yogendra Yadav vs State Of U.P. on 24 August, 2018
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18386 of 2015
 

 
Applicant :- Yogendra Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rohit Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ram Surat Ram (Maurya),J.

List on 31st August, 2018.

Office shall also submit its report to the effect  whether order dated 27.7.2018 has been complied with or not.

Order Date :- 24.8.2018

mt

 

 

 
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