Khem Karan Lal vs State Of U.P.Thru ...
2018 Latest Caselaw 2157 ALL

Citation : 2018 Latest Caselaw 2157 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Khem Karan Lal vs State Of U.P.Thru ... on 24 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 20953 of 2017
 
Petitioner :- Khem Karan Lal
 
Respondent :- State Of U.P.Thru Prin.Secy.Viklangjan Now Divyangjan & Ors.
 
Counsel for Petitioner :- Dharmesh Sinha,Kanth Ram Singh,Krishna Kumar Seth,Ramesh Kumar Dwivedi
 
Counsel for Respondent :- C.S.C.,Rakesh Chandra Tewari
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, this case could not be taken up today.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 24.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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