Union Of India Thrugh R.A.Dubey ... vs Aqeel And (2) Ors.
2018 Latest Caselaw 2156 ALL

Citation : 2018 Latest Caselaw 2156 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Union Of India Thrugh R.A.Dubey ... vs Aqeel And (2) Ors. on 24 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 380 of 2003
 
Revisionist :- Union Of India Thrugh R.A.Dubey Intelligence Officer Narcoti
 
Opposite Party :- Aqeel And (2) Ors.
 
Counsel for Revisionist :- I.B.Singh,Shikha Sinha
 
Counsel for Opposite Party :- Anil Kumar Pandey,Shushil Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, this case could not be taken up today.

List in the week commencing 03.09.2018.

Order Date :- 24.8.2018

Suresh/

[Rajesh Singh Chauhan, J.]

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