Basheer Ahmad vs Addul Shakoor Beg And Ors.(3)
2018 Latest Caselaw 1922 ALL

Citation : 2018 Latest Caselaw 1922 ALL
Judgement Date : 9 August, 2018

Allahabad High Court

Basheer Ahmad vs Addul Shakoor Beg And Ors.(3) on 9 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 69 of 2002
 
Revisionist :- Basheer Ahmad
 
Opposite Party :- Addul Shakoor Beg And Ors.(3)
 
Counsel for Revisionist :- Umesh Chandra Pandey
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri Umesh Chandra Pandey, learned counsel for the revisionist, two days' time and no more is granted to take steps in compliance of order dated 16.12.2016.

List in the week commencing 04.09.2018 along with service report.

Order Date :- 9.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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