Harpal & Others vs State Of U.P.& Another
2018 Latest Caselaw 71 ALL

Citation : 2018 Latest Caselaw 71 ALL
Judgement Date : 18 April, 2018

Allahabad High Court

Harpal & Others vs State Of U.P.& Another on 18 April, 2018

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- APPLICATION U/S 482 No. - 8440 of 2006
 

 
Applicant :- Harpal & Others
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- C.B. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

None present on behalf of applicants even in the revised list.

The withdraw application is on record for withdrawing the case.

Application is allowed.

Accordingly, the application is dismissed as withdrawn.

Interim order, if any, stands vacated.

Order Date :- 18.4.2018

M/A.

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